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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(2) in Irrigation Department, Uttaranchal Service of Ministerial Cadre (Group 'C') Rules, 2003

(2)A candidate who has served in the territorial army for a minimum period of two years, or obtained a "B" certificate of National Cadet Corps shall, other tilings being equal, be given preference to the matter of direct recruitment.