Himachal Pradesh High Court
Jitender Kumar Sharma vs . Kalpna Raghav on 21 August, 2023
Jitender Kumar Sharma Vs. Kalpna Raghav RSA No. 176 of 2023 .
21.08.2023 Present: Mr. Reeta Goswami, Sr. Advocate with Ms. Komal Chaudhary, Advocate, for the appellant.
Mr. Desh Raj Thakur, Advocate, for the respondent.
RSA No. 176 of 2023 of Memo of appearance has been filed on behalf of respondent and the same is taken on record.
rtLet record of the learned trial Court as well as learned first Appellate Court be requisitioned and thereafter the matter be listed for admission hearing.
List thereafter.
CMP No. 9741 of 2023Learned counsel for the respondent prays for and is granted two weeks' time to file reply. Rejoinder thereto, if any, be filed within one week thereafter.
(Rakesh Kainthla) Judge August 21, 2023 (ravinder) ::: Downloaded on - 21/08/2023 20:37:05 :::CIS