Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(2) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(2)These shall come into force and apply to the State of Uttar Pradesh from the date of publication in the Official Gazette.