Himachal Pradesh High Court
Ashwani Kumar vs . Vandna Devi on 25 August, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Ashwani Kumar vs. Vandna Devi .
FAO No. 166 of 2014.
25.08.2022 Present: Mr. Neel Kamal Sharma, Advocate, for the appellant.
None for the respondent.
None has appeared on behalf of the respondent. In the interest of justice, list on 29 th September, 2022.
(Satyen Vaidya) Judge.
25th August, 2022. (jai) ::: Downloaded on - 25/08/2022 20:06:02 :::CIS