Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108O] [Entire Act] State of Jammu-Kashmir - Subsection Section 108O(1) in Jammu and Kashmir Panchayati Raj Rules, 1996 (1)The Election Authority shall, by notification in the Official Gazette, publish a list of symbols and may in a like manner amend such list.
