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Madhya Pradesh High Court

Krishnakant Goutam vs Madhya Pradesh Higher Education ... on 18 May, 2018

THE HIGH COURT OF MADHYA PRADESH WP-5772-2018 (KRISHNAKANT GOUTAM Vs MADHYA PRADESH HIGHER EDUCATION DEPARTMENT) 2 Jabalpur, Dated : 18-05-2018 None for the petitioner. Adjourned.

(J.K. MAHESHWARI) sh JUDGE e ad DPS Pr a hy Digitally signed by DHEERAJ PRATAP SINGH Date: 2018.05.18 ad 05:57:45 -07'00' M of rt ou C h ig H