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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(4) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

(4)Upon receipt of copies of the photograph as provided in Sub-rule (3), the licensing authority shall remove the old photograph from the conductor's licence and affix and seal thereto one copy of the new photographs and return the licence to the applicant and shall, if it is not the licensing authority by whom the licence was issued, forward the second copy of the photograph to the authority which issued the licence :Provided that if the holder of the licence so desires, the licensing authority shall issue a duplicate licence with a copy of the new photograph affixed thereto and shall destroy the original licence. In such a case, if the licensing authority is not the authority by whom the original licence was issued it shall inform the licensing authority which issued the original licence.