Section 12 in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994
12. Requirement as to photograph.
(1)The copies of photographs required by Sub-section (3) of Section 30 shall be a size not more than five centimetres by 6.25 centimetres. It shall be taken from front, and shall be in black and white colour on glazed paper.(2)The photograph of the holder when affixed to a conductor's licence shall be sealed with the seal of the licensing authority in such manner that part of the impression of the seal is upon the photograph and part on the margin.(3)If at any time it appears to a licensing authority that the photograph affixed to a conductor's licence has ceased to be a clear likeness of the holder, the licensing authority may require the holder to surrender the licence forthwith and to furnish two clear copies of a recent photograph of himself and the holder shall within such time as the licensing authority may specify, appear in person before the licensing authority and present the photographs accordingly.(4)Upon receipt of copies of the photograph as provided in Sub-rule (3), the licensing authority shall remove the old photograph from the conductor's licence and affix and seal thereto one copy of the new photographs and return the licence to the applicant and shall, if it is not the licensing authority by whom the licence was issued, forward the second copy of the photograph to the authority which issued the licence :Provided that if the holder of the licence so desires, the licensing authority shall issue a duplicate licence with a copy of the new photograph affixed thereto and shall destroy the original licence. In such a case, if the licensing authority is not the authority by whom the original licence was issued it shall inform the licensing authority which issued the original licence.(5)Where a new photograph is affixed to a conductor's licence, the date on which it was affixed shall be entered upon the photograph.
