Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(3)(c) in The West Bengal University of Health Sciences Act, 2002

(c)two eminent persons who are-
(i)either professors or readers in other universities, or
(A)at least one book, or
(B)research paper in recognised National or International Journals.
(ii)persons holding rank not lower than that of Assistant Director in National laboratories or institutions or recognised institutions, or
(iii)experts in related field having published-