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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(3) in The West Bengal University of Health Sciences Act, 2002

(3)The Board, at its first meeting, shall co-opt-
(a)one post-graduate teacher having not less than ten years teaching experience, from amongst the teachers of affiliated colleges having post-graduate teaching in the subject;
(b)one teacher, having not less than ten years teaching experience from amongst affiliated college teachers in the subject, who is not Head of the Department in the University or affiliated college or principal;
(c)two eminent persons who are-
(i)either professors or readers in other universities, or
(A)at least one book, or
(B)research paper in recognised National or International Journals.
(ii)persons holding rank not lower than that of Assistant Director in National laboratories or institutions or recognised institutions, or
(iii)experts in related field having published-