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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(8) in Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Distribution Tariff) Regulations, 2004

8.2The Commission shall follow a process of benchmarking, comparing performance of the Petitioner over a period of time and with respect to its counterparts in other States.