Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Meghalaya - Subsection Section 41(1) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980 (1)The Garo Hills Cotton Trade Regulation, 1952 on coming into force of the Garo Hills Cotton, Jute and Ginger Regulation, 1980 shall hereby be repealed.
