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[Cites 0, Cited by 0] [Section 16(8)] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(8)(b) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

(b)also compare every item of receipt and expenditure as shown in the Treasury Pass Book with the relevant entries of the corresponding month in the cash book.