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State of Bihar - Section

Section 33 in Rules under the Pharmacy Act, 1948

33.

(1)The Executive Committee may constitute Sub-Committees and may appoint to such Sub-Committees, persons who are not members of the State Council to report upon any matters,which it may deem necessary to refer to them.
(2)The members of a Sub-Committee appointed under sub-rule (1) shall not be entitled to any fee for attending any meeting of the Sub-Committee. They shall be entitled to travelling expenses only.