Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Bihar - Subsection

Section 33(1) in Rules under the Pharmacy Act, 1948

(1)The Executive Committee may constitute Sub-Committees and may appoint to such Sub-Committees, persons who are not members of the State Council to report upon any matters,which it may deem necessary to refer to them.