Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act] NCT Delhi - Subsection Section 20(1)(iii) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017 (iii)Decisions will be taken by the majority of votes of the members present.