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[Cites 0, Cited by 0] [Section 24(24)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(24)(e) in New Okhla Industrial Development Area Building Regulations, 2010

(e)Any other feature, primarily ornamental in nature, not enclosing or covering space of commercial use may be permitted by the Chief Executive Officer on case to case basis.