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Union of India - Section

Section 19 in AICTE Regulations For Entry And Operation Of Foreign Universities In India Imparting Technical Education, 2003

19. The foreign universities/ institutions already operating in India in various form shall have to seek fresh approval from AICTE within six months from the date of issuance of this notification or before commencement of ensuing academic session, whichever is earlier and shall be governed by the regulations and guidelines of AICTE.

Punitive Measureas and Conditions for Withdrawal.-