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State of Uttar Pradesh - Section

Section 17 in The U.P. Fisheries (Gazetted) Service Rules, 1993

17. Procedure for recruitment by promotion to the posts not covered by Rule 16.

(1)Recruitment by promotion to the post of Director shall be made on the basis of merit and to the post of joint Director, Deputy Director, Chemist and Lecturer on the basis of seniority subject to the rejection of the unfit, through a Selection Committee constituted in accordance with the Uttar Pradesh Constitution of Departmental Promotion Committee (for Posts Outside the Purview of the Service Commission) Rules, 1992.
(2)The appointing authority shall prepare eligibility lists of the candidates in accordance with the Uttar Pradesh Promotion by Selection (on Posts Outside the Purview of the Public Service Commission) Eligibility List Rules, 1986 and place the same before the Selection Committee alongwith their character rolls and such other records pertaining to them, as may be considered proper.
(3)The Selection Committee shall consider the cases of the candidates on the basis of the records referred to in sub-rule (3) and, if it considers necessary, it may interview the candidates also.
(4)The Selection Committee shall prepare a list of selected candidates in accordance with the orders of the Government in force at the time of recruitment and forward the same to the appointing authority.