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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(2) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(2)The records maintained under sub-section (i) shall be open to inspection at all reasonable hours by such persons as may be authorised in this behalf by general or special order by the Government.