Section 26 in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998
26. Employers to maintain records.
(1)Every employer shall maintain such records in relation to the person with disability employed in his establishment in such form and in such manner as may be prescribed.(2)The records maintained under sub-section (i) shall be open to inspection at all reasonable hours by such persons as may be authorised in this behalf by general or special order by the Government.
