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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Jharkhand - Subsection

Section 68(a) in Bihar Coal Mining Area Development Authority Rules, 1988

(a)The floor of the shop shall be paved with either stone, slabs (cement pointed) patent stone or cement plaster and foundation of lime concrete or framed brick khoa and provided with good drainage and adequate water supply for cleaning.