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State of Jharkhand - Section

Section 68 in Bihar Coal Mining Area Development Authority Rules, 1988

68. Restrictions regarding opening of Butcher's Shop.

(a)The floor of the shop shall be paved with either stone, slabs (cement pointed) patent stone or cement plaster and foundation of lime concrete or framed brick khoa and provided with good drainage and adequate water supply for cleaning.
(b)Meat shall always be kept in a fly-proof almirah which shall always be kept clean and closed except for keeping the meat in or taking it out.
(c)The shop shall not be used as a slaughter house.
(d)A suitable covered receptacle shall be kept inside the shop for collection of offal and filth and that such receptacle shall be emptied, cleaned and washed at least once every day.
(e)No bones, offal or refuse, from the meat shall be thrown on the road and kept in any other receptacle than the one provided inside the shops.
(f)The shop shall be maintained in a proper state of repair and regular steps and precaution shall, be taken for the sweeping, washing and disinfection of the shop to the satisfaction of the Medical Officer of the Authority.
(g)The frontage of the shop shall be screened from the public to the satisfaction of the Medical Officer of the Authority by chicks, curtains or otherwise.
(h)The shop shall not be used by any person for residential purpose or for stalling animals.
(i)The chopping block, knives, scales and weights shall be clean at all times.
(j)All measures which may be required by the Medical Officer of the Authority to keep the shop clean and in good order shall be taken by the owner as and when required to do so by written order.