Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(11)] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(11)(e) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(e)Duties, responsibilities and obligation during their period of stay.