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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(11) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(11)Every institution shall follow a schedule of orientation in the Reception Unit for the newly admitted child covering the following aspects, namely :-
(a)Health and hygiene.
(b)Institutional discipline, standards of expected behaviour, respect for elders, teachers etc.
(c)Self-improvement opportunities.
(d)Orientation of Child Rights and the responsibility of the child to ensure the rights within the frame of institution.
(e)Duties, responsibilities and obligation during their period of stay.
(f)Participatory role of children in the institutional activities.