Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Mizoram - Subsection

Section 54(3) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(3)Any questions relating to any Government Officer or Public Servant which may cast or likely to cast aspersions on the person in so far as it relates to the official discharge of his duties [* * *] [Sic. Sequence of the sentence is missing in the Gazette. The words 'shall be decided by the Chairman whose decision shall be final,' should be added at the end to have the sequence.].