42. [ Amendment of Bombay VI of 1925] [This section was renumbered by Bombay 2 of 1949, section 9.].
- In the Bombay Betting Tax, Act, 1925 (Bombay VI of 1925),-(a)in section 5, for the figures and words "10 per cent." The figures and words "12½ per cent" shall be substituted;(b)in section 8 for the figures and words "10 per cent." the figures and words " 12½ per cent." shall be substituted.]
