Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Gujarat - Subsection Section 42(a) in The Gujarat Finance Act, 1932 (a)in section 5, for the figures and words "10 per cent." The figures and words "12½ per cent" shall be substituted;
