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[Cites 0, Cited by 0] [Section 190] [Entire Act]

State of Odisha - Subsection

Section 190(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)A platform is designed to suit the number of building workers to be employed on each day of a scaffold work on such platform and the materials or articles and tools to be carried with them in such day;