Section 190 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
190. Working platform.
- The employer shall ensure at a construction site of a building or other construction work that(a)Working platform is provided around the face or edge or a building adjoining at every upper most permanent floor of such building under construction and at any level where construction work of such building is carried out;(b)A platform is designed to suit the number of building workers to be employed on each day of a scaffold work on such platform and the materials or articles and tools to be carried with them in such day;(c)The safe working load and the number of building workers to be employed in each day of a scaffold are displayed for the information of all the building workers employed at such construction site.
