Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Uttarakhand - Subsection Section 42(a) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960 (a)[bhumidhar with transferable rights; [Subs, by U.P. Act 8 of 1997 (w.e.f. January 28, 1977)]
