Section 42 in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960
42. Classes of tenures.
- There shall be for purposes for this Act the following classes of tenure-holders, namely:-(a)[bhumidhar with transferable rights; [Subs, by U.P. Act 8 of 1997 (w.e.f. January 28, 1977)](b)bhumidahar with non-transferable rights;](c)asami.
