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State of Odisha - Section

Section 123 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

123. Educating the people.

(1)The Authority shall take a pro-active role in educating the land owners within their jurisdiction so that (a) there will be a planned growth within development area and (b) expensive demolition will be avoided.
(2)A copy of these Regulations shall be printed by the Authority and sold to public in the sales counter of the Authority.