Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123] [Entire Act] State of Odisha - Subsection Section 123(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (2)A copy of these Regulations shall be printed by the Authority and sold to public in the sales counter of the Authority.
