Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Rajasthan - Subsection Section 63(3) in Rajasthan Registration Rules, 1955 Volume II (3)The weekly report should, on receipt in the District Registrar's office be carefully scrutinised and orders issued by the District Registrar, where necessary.
