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State of Rajasthan - Section

Section 63 in Rajasthan Registration Rules, 1955 Volume II

63. Weekly Report by Sub-Registrars to District Registrars.

(1)Every Sub-Registrars will submit to the District Registrar of his District, a weekly report of documents and applications for copies remaining undelivered or undisposed of after three days from the expiration of date of presentation prescribed by rule 128 (vol. I.)
(2)This report shall be in the form prescribed in Appendix III Form No. I. It should be sent on Monday following the week to which it relates.
(3)The weekly report should, on receipt in the District Registrar's office be carefully scrutinised and orders issued by the District Registrar, where necessary.