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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Bihar - Subsection

Section 96(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)all construction with the use of concrete or reinforced concrete are based on plans as-
(i)include specifications of steel and concrete and other material to be used in such construction;
(ii)give technical details regarding methods for safe placing and handling of such materials as specified in sub-clause (i);
(iii)indicate the type, quality and arrangement of each part of a structure of such construction; and
(iv)explain the sequence of steps to be taken for completion of such construction;