Section 96 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
96. General provisions regarding use of concrete.
- The employer shall ensure at a construction site of a building or other construction work that-(a)all construction with the use of concrete or reinforced concrete are based on plans as-(i)include specifications of steel and concrete and other material to be used in such construction;(ii)give technical details regarding methods for safe placing and handling of such materials as specified in sub-clause (i);(iii)indicate the type, quality and arrangement of each part of a structure of such construction; and(iv)explain the sequence of steps to be taken for completion of such construction;(b)formwork and shores used for concrete work are structurally safe and are properly braced or tied together so as to maintain position and shape of such formwork or shores;(c)formwork structure used for concrete work has sufficient cat-walks and other secure access for inspection of such structure if such structure is in two or more tiers.
