Bombay High Court
Om Sai Karan Palace Co-Operative ... vs The Brihanmumbai Municipal ... on 4 November, 2019
Bench: Akil Kureshi, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 645 OF 2014
Om Sai Karan Palace Co-operative Housing ....Petitioner
Society Ltd And Another
V/S
The Brihanmumbai Municipal Corporation And ....Respondent
Another WITH CONTEMPT PETITION IN WRIT PETITION LODGING NO. 39 OF 2016 In WRIT PETITION 645 OF 2014 Om Sai Karan Palace Co-operative Housing ....Petitioner Society Ltd And Another V/S The Brihanmumbai Municipal Corporation And ....Respondent Anr Kishor Gandhi And 3 Ors (contemnors) WITH NOTICE OF MOTION (WRIT PETITION) NO. 91 OF 2017 In WRIT PETITION 645 OF 2014 Om Sai Karan Palace Co-operative Housing ....Petitioner Society Ltd And Anr.
V/S The Brihanmumbai Municipal Corporation And ....Respondent Anr.
WITH NOTICE OF MOTION (WRIT PETITION) NO. 409 OF 2017 Page 1/2 ::: Uploaded on - 04/11/2019 ::: Downloaded on - 05/11/2019 02:06:06 ::: In WRIT PETITION 645 OF 2014 Om Sai Karan Palace Co-operative Housing ....Petitioner Society Ltd And Another V/S The Brihanmumbai Municipal Corporation And ....Respondent Another None For Petitioner Mr.R.S.Apte, Sr.Adv. a/w Ms. Vandana Mahadit, for BMC Mr.Prabhakar Jadhav i/by Mr. V.P.Sawant, for R.No.2 CORAM : AKIL KURESHI & B.P. COLABAWALLA, JJ DATE : 4th November, 2019 P.C. :
Stand over to 05/12/2019 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 04/11/2019 ::: Downloaded on - 05/11/2019 02:06:06 :::