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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Haryana - Subsection

Section 95(1)(ii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(ii)failure to file the monthly return of stocks as prescribed under rule 90;