Section 95(1) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012
(1)Default(i)failure to display the details of license on a sign board as stipulated under rule 89;(ii)failure to file the monthly return of stocks as prescribed under rule 90;(iii)failure to maintain the up-to-date registers prescribed under rule 90;
