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State of Uttar Pradesh - Section

Section 14 in The U.P. Sheera Niyantran Niyamavali, 1974

14. [ Orders regarding sale or supply of molasses. [Substituted by Notification No. 3453-E-2/XIII-93-372-88, dated 16th August, 1993, published in U.P. Gazette (Extraordinary), Part 4, Section (Kha), dated 16-8-1993.]

- A consolidated statement of the estimated availability of molasses will be drawn up and placed before the Advisory Committee, constituted under Section 3 (1) of the Act, by the Controller who may make orders regarding the sale or supply of molasses in accordance with the provisions of Section 8 of the Act.