Section 26 in Hyderabad Horse Racing and Betting Tax Rules, 1949
26. Powers of Betting Tax Officer.
- The Betting Tax Officer shall have power to :(i)approve the arrangement specified under Section 4 and prescribe the returns thereunder and the amount and return of the security to be given ;(ii)grant refunds under the provisions of rule 24 ; and(iii)authorise any officer subordinate to him to make inspections under rule 22
