Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Andhra Pradesh - Subsection Section 26(i) in Hyderabad Horse Racing and Betting Tax Rules, 1949 (i)approve the arrangement specified under Section 4 and prescribe the returns thereunder and the amount and return of the security to be given ;
