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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(1) in The Rajasthan Municipalities (Election) Rules, 1994

(1)There shall be displayed outside each polling station-
(a)a notice specifying the polling area, the voters of which are entitled to vote at the polling station;
(b)a copy of the list of contesting candidates along with their symbols;