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State of Rajasthan - Section

Section 30 in The Rajasthan Municipalities (Election) Rules, 1994

30. Arrangement of polling stations.

(1)There shall be displayed outside each polling station-
(a)a notice specifying the polling area, the voters of which are entitled to vote at the polling station;
(b)a copy of the list of contesting candidates along with their symbols;
(2)At each polling station, there shall be set up one or more voting compartments in which the voters can record their votes screened from observation.
(3)The returning officer shall provide at each polling station sufficient number of ballot boxes, copies of the relevant part of the electoral roll, ballot papers, instruments for stamping the distinguishing mark on ballot papers and such other articles and materials necessary for voters to vote.
(4)Where a polling station is for both men and women, the presiding officer may direct that there shall be separate queues for men and women and that they be admitted into the polling station alternatively in separate batches.