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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(1)(c) in The Orissa Statistics and Economics Service Rules, 1979

(c)As between officers referred to in Clause (a) above on the one hand and those referred to in Clause (b) on the other, the former shall in the year of recruitment be en block senior to the latter in that year.