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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(2)(d) in Rajasthan Co-operative Societies Act, 1965

(d)any other tax, surtax, duty or surcharge levied or imposed-
(i)by or under any other law for the time being in force; or
(ii)by any local authority.