Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Andhra Pradesh - Subsection Section 1(1) in Andhra Pradesh Lokayukta Act, 1983 (1)This Act may be called the Andhra Pradesh Lokayukta [xxx] [The words 'and Upa-Lokayukta' omitted by Act No. 1 of 2007 w.e.f. 28.2.2007.] Act, 1983.
