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State of Odisha - Section

Section 46B in The Orissa Grama Panchayats Election Rules, 1965

46B.

(1)The balloting unit of the voting machine shall contain such particulars and in such languages as the Election Commission may specify.
(2)Subject to the foregoing provisions of this rule, the Election Officer shall,-
(i)fix the label containing symbol of the contesting candidates in the balloting unit and secure that unit with his seal and seals of the contesting candidates or their polling agents present who are desirous of affixing the same; and
(ii)set the number of contesting candidates, and close the candidates section in the control unit and secure it with his seal and seals of such of the contesting candidates or their polling agents present who are desirous of affixing the same.